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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2)(b) in Assam Khadi and Village Industries Board Act, 1955

(b)particulars of any worker undertaking which the Board proposes to organise during the next year for the purposes of carrying out its functions under this Act ; and