Madhya Pradesh High Court
Smt. Kalpana Soni vs The State Of Madhya Pradesh on 31 May, 2024
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3770 of 2024 (SMT. KALPANA SONI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 31-05-2024 Shri Aman Soni - Advocate for applicant.
Shri Dilip Shrivastava - Government Advocate for State.
This matter was directed to be listed after Summer Vacation, 2024. List accordingly.
(ANURADHA SHUKLA) JUDGE NP Signature Not Verified Signed by: NITESH PANDEY Signing time: 6/3/2024 12:06:55 PM