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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(1)(a) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018

(a)to pay fine which shall be upto five lakh rupees to the Government for the first contravention;