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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(1) in The Rajasthan Revenue Courts Manual, 1956

(1)to present-(a) applications signed by their employer for-
(i)copies:
(ii)return of documents:
(iii)repayment of deposits:
(iv)inspection of records:
(b)all applications similarly signed of a routine nature: