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[Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(8)(c) in The U.P. Water Supply and Sewerage Act, 1975

(c)amalgamate the areas of two or more Jal Sansthans specified in the notification under sub-section (1) into the area of one Jal Sansthan; or