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Manipur High Court

Manoj Kumar Jain vs Mahendra Kumar Jain on 22 May, 2023

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

LAIREN Digitally
       signed by
                                                                                  Item No. 21
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH                   IN THE HIGH COURT OF MANIPUR
       Date:
EET    2023.05.23
       14:31:37
                                         AT IMPHAL
SINGH +05'30'
                                     MC(Crl.A.) No. 9 of 2023


             Manoj Kumar Jain
                                                                                ....Applicant
                                                   - Versus -

             Mahendra Kumar Jain
                                                                              ...Respondent

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 22.05.2023 [1] Present Mr. M. Tapan Sharma, learned counsel for the applicant. [2] As directed in order dated 26.04.2023, the applicant has filed affidavit of service of summon to the sole respondent. As per the track consignment, summon was delivered to the respondent on 03.05.2023 and hence, service is complete.

             [3]            List on 05.06.2023.s




                                                                          JUDGE

             Indrajeet