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State of West Bengal - Section

Section 17 in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

17. Expenses to be paid to Members and other persons.

- The Parishad shall pay to its President, Vice-President and Members and other persons appointed by it to any Committee referred to in sub-section (6) of section 15, such expenses for attending at meetings of the Parishad, of the Karyya Nirvahaka Samiti or of such Committee and such travelling expenses for journeys undertaken in the performance of duties and may be prescribed.