Jammu & Kashmir High Court
Mohd. Ashraf And Another vs Union Of India And Others on 12 October, 2021
Bench: Dhiraj Singh Thakur, Puneet Gupta
Sr. No. 5
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 792/2011
IA No. 1112/2011
Mohd. Ashraf and another .....Appellant(s)/Petitioner(s)
Through: Mr. Rahul Pant, Sr. Advocate with
Mr. Anirudh Sharma, Advocate
Vs
Union of India and others ..... Respondent(s)
Through: Mr. Eishaan Dadhichi, Advocate vice
Mr. Vishal Sharma, ASGI for R - 1 to 3.
None for others.
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
12.10.2021 Objections be filed on behalf of respondent Nos. 4 & 5 within six weeks.
List again on 13.12.2021.
(Puneet Gupta) (Dhiraj Singh Thakur)
Judge Judge
Jammu
12.10.2021
Muneesh
MUNEESH SHARMA
2021.10.13 14:20
I attest to the accuracy and
integrity of this document