Section 5 in The Eastern Frontier Rifles (West Bengal Battalion) Act, 1920
5. Classes and rank of riflemen. -
There may be all or any of the following classes of riflemen, who shall take rank in the order mentioned, namely ;-(i)Subadars-Major,(ii)Subadars,(iii)Jamadars,(iv)Havildars-Major,(v)Havildars,(vi)Naiks,(vii)Buglers and sipahis,and such grades in each class as the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937, and the Adaptation of Laws Order, 1950, respectively.] may, from time to time, direct.
