Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 58 in The Punjab Minor Mineral Concession Rules, 1964 58. [-] [Omitted by Substituted by Haryana Government Notification No. GSR.92/CA.67/57/S.15/87, dated 6.11.1987.]
