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[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

State of Jharkhand - Subsection

Section 369(1)(j) in Jharkhand Municipal Act, 2011

(j)make, without the permission of the Municipal Commissioner or the Executive Officer, any vault or grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, of any place of worship,