Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 307] [Entire Act] State of Punjab - Subsection Section 307(e) in Punjab Jail Manual, 1996 (e)The armoury should not be opened during, or on the approach of, a storm except in the cases of extreme emergency mentioned in paragraphs 363 to 367.
