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State of Odisha - Section

Section 2A in The Orissa Foodgrains Dealers' Licensing Order, 1964

2A. [ The licensee shall take adequate measures that food-grains stored by him are maintained in proper condition and that damages to foodgrains due to ground moisture, rain, insects, rodents, birds, fire and such other causes are avoided. Suitable dunnage shall be used to avoid damage from ground moisture and foodgrains shall be fumigated with chemicals approved for the purpose by persons who have under-gone practical training in that regard. The licensee shall also ensure that fertilizers, insecticides and poisonous chemicals likely to contaminate foodgrains are not stored along with foodgrains in the same godown or in immediate juxtaposition of foodgrains stocks.] [Inserted vide Supply Department Notification No. 2508/8.2.1965.]