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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(j) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(j)Whether the applicant is engaged in any other business other than the main objects clause of the MOA/ AOA or its equivalent;