Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Kerala - Section

Section 66 in Kerala Police Act, 2011

66. Reward to general public.-

The District Police Chief may, subject to Government orders and instructions, promise rewards and award the same to the general public for excellent services rendered or providing information for the prevention of offence or for the investigation of crime for the maintenance of law and order or security or traffic safety.