Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1) in The West Bengal Non-Agricultural Tenancy Act, 1949

(1)"Bengali year" means a year ending on the last day of the Bengali month of Chaitra;