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Gujarat High Court

Sadhana Education And Charitable Trust vs Gujarat Secondary And Higher Secondary ... on 20 March, 2019

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

        C/SCA/15600/2018                             IA ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2018
                                In
           R/SPECIAL CIVIL APPLICATION NO. 15600 of 2018
==========================================================

SADHANA EDUCATION AND CHARITABLE TRUST THROUGH PRESIDENT KUSHALBHAI SURESHBHAI CHUDASHMA Versus DISTRICT EDUCATION OFFICER ========================================================== Appearance:

MR. NIPUL H GONDALIA for the PETITIONER(s) No. for the RESPONDENT(s) No. GOVERNMENT PLEADER for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI Date : 20/03/2019 IA ORDER Office objections to be removed within one week.
(BELA M. TRIVEDI, J) saj Page 1 of 1