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[Cites 0, Cited by 7] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in The Indian Veterinary Council Act, 1984

(1)A Committee constituted under section 12 may, subject to regulations, if any, made by the Council, appoint such number of veterinary inspectors as it may deem requisite to inspect any veterinary institution or any college or other institution where veterinary education is given or to attend any examination held by any veterinary institution for the purpose of recommending to the Central Government recognition of veterinary qualification granted by that veterinary institution.