Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(13)(ii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 (ii)No. T.A. shall be paid for joining service at the place of posting for now direct appointment under Rule 9.4.