Income Tax Appellate Tribunal - Nagpur
N.R.Multistructure (I) Pvt. Ltd, ... vs Commissioner Of Income Tax ... on 25 October, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL,
NAGPUR BENCH, NAGPUR
BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER
AND
SHRI O.P. KANT, ACCOUNTANT MEMBER
ITA Nos.131/NAG/2019
Assessment Years: 2015-16
M/s. N.R. Multistructure Vs. Assistant Commissioner of
(I) Pvt. Ltd., Income Tax (TDS),
Flat No. 302, Swami Aaykar Bhawan, Civil Lines,
Sadan, Civil Lines, Nagpur
Nagpur
PAN :NGPNO3340B
(Appellant) (Respondent)
And
ITA Nos.132/NAG/2019
Assessment Years: 2016-17
M/s. N.R. Multistructure Vs. Commissioner of Income
(I) Pvt. Ltd., Tax-2,
Flat No. 302, Swami Aaykar Bhawan, Civil Lines,
Sadan, Civil Lines, Nagpur
Nagpur
PAN :NGPNO3340B
(Appellant) (Respondent)
Appellant by Sh. Manoj G. Moryani, Adv.
Respondent by Sh. Pradeep Hedaoo, CIT(DR)
Date of hearing 25.10.2021
Date of pronouncement 25.10.2021
ORDER
PER O.P. KANT, AM:
These appeals by the assessee are directed against the order of learned Commissioner of Income Tax (Appeals)-2, 2 ITA No. 131 & 132/NAG/2019 M/s. N.R. Multistructure (I) Pvt. Ltd., Nagpur, each dated 19.03.2019 passed for assessment years 2014-15 and 2015-16 respectively.
2. We have heard learned Representatives of both the parties.
3. The learned counsel for the assessee filed letter dated 27.09.2021 wherein the assessee has requested for withdrawal of both the appeals as it has opted to settle the dispute relating to the tax arrears for the assessment years under consideration, under the "Vivad Se Vishwas Scheme, 2020". The Form No. 3 has been issued in favour of the assessee for assessment years 2015-16 and 2016-17, which are placed on record. The learned counsel, therefore, seeks permission to withdraw these appeals.
2. In view of the aforesaid, both the appeals of the assessee are dismissed as withdrawn.
Order pronounced in the open court.
Sd/- Sd/-
(SANDEEP GOSAIN) (O.P. KANT)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Dated: 25th October, 2021.
RK/-(DTDC)
Copy to:
1. The Appellant
2. The Respondent
3. The CIT(A) -II, Nagpur
4. The CIT - III/IV, Nagpur
5. The DR, Bench, ITAT, Nagpur
By Order
//True Copy//
Assistant Registrar
ITAT, Nagpur Bench, Nagpur