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[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Gujarat - Subsection

Section 143(2)(r) in Gujarat Prohibition Act, 1949

(r)regulating the taking of [samples of molasses, rotten gur or ammonium chloride] [These words were substituted for the words 'Sample of molasses' by Gujarat 9 of 1978, Section 16 (10).];