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[Cites 0, Cited by 0] [Section 243ZQ(2)] [Section 243ZQ] [Entire Act]

Union of India - Subsection

Section 243ZQ(2)(a) in Constitution of India, 1950

(a)a co-operative society or an officer or member thereof wilfully makes a false return or furnishes false information, or any person wilfully not furnishes any information required from him by a person authorised in this behalf under the provisions of the State Act;