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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 5 in The Payment And Settlement Systems Act, 2007

5. Application for authorisation. -

(1)Any person desirous of commencing or carrying on a payment system may apply to the Reserve Bank for an authorisation under this Act.
(2)An application under sub-section (1) shall be made in such form and in such manner and shall be accompanied by such fees as may be prescribed.