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Union of India - Section

Section 4 in The National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009

4. Grades and Categories of posts.

- (I) The posts under the Society shall be of the grades and categories specified in Schedule-II and as revised from time to time by the Governing Body with the approval of Government India.
(II)The pay scales and Groups as are approved for Government servants in General shall be adopted. The regular posts of the Society and their pay scales as on date shall be as in the Schedule-II. Any modification shall be with the final approval of the Government.
(III)The CEO shall determine the strength of the research fellows on the basis of actual requirement. The method of requirement and terms and conditions of engagement of research fellows will be similar to those adopted by similar National Level Scientific Organizations.
(IV)Governing Body can create new posts or abolish existing posts in the functional interest of the Society subject to the approval of the Government.
Chapter-III Recruitment