Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (a)(i)These rules may be called the Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952.(ii)They shall come into force at once.
