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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(6) in Tamil Nadu Panchayats Act, 1994

(6)The Committee shall consolidate the plans prepared by the District Panchayats, Panchayat Union Councils, Village Panchayats, Town Panchayats, Municipal Councils and the Municipal Corporations in the district and prepare a draft development plan for the district as a whole.