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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(iv) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(iv)from a village in the border area to the nearest grain market (Mandi) in the State of Uttar Pradesh whether such market (Mandi) is within or outside the Border Area: