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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(vii) in The National Co-Operative Development Corporation Act, 1962

(vii)[ one member to be nominated by the Central Government from amongst the chairmen of one of the Central financing institutions, ex officio] [Substituted by Act 45 of 2002 (w.e.f. 14.8.2002) ]