Calcutta High Court (Appellete Side)
Ab No.21 Md. Easin Ali Khan vs Wb Central School Service Commission on 13 March, 2020
Author: Arijit Banerjee
Bench: Arijit Banerjee
1 13.03.
2020 W. P. No.14254 (W) of 2004 201 Court AB No.21 Md. Easin Ali Khan Vs WB Central School Service Commission This matter was called on yesterday. Nobody appeared for the petitioner.
Today also, nobody appears for the petitioner. This is an old matter of the year 2004. It seems that the petitioner has lost interest in proceeding with the matter.
W. P. No. 14254 (W) of 2004 is dismissed for default.
Interim order, if any, stands vacated.
( Arijit Banerjee, J.) 2