Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8F(1)] [Section 8F] [Entire Act]

State of Rajasthan - Subsection

Section 8F(1)(e) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011

(e)issuing commission for the examination of witnesses;