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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(2)(iv) in Telangana Panchayat Raj Act, 2018

(iv)any payment made to the Gram Panchayat by the Government under the provisions of the Telangana Goods and Services Tax Act, 2017, (Act 23 of 2017);