Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(4)(b) in The Rajasthan Prisoners Act, 1960 (b)his conduct has been, in the opinion of the Superintendent of the jail in which or is serving his sentence, uniformly good,