Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(v) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(v)"Board of Governors" means the Board of the Governors of the University as explained in Section 20 of the Act.