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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(viii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(viii)reconstruction of plots for the purpose of buildings, roads, drains, sewage lines and other similar amenities;