Calcutta High Court (Appellete Side)
Shamim Ara Begum & Ors vs Rajpur Sonarpur Municipality & Ors on 4 April, 2024
Author: Amrita Sinha
Bench: Amrita Sinha
04 04.04.2024 NB Ct. 24 In The High Court At Calcutta Constitutional Writ Jurisdiction (Appellate Side) WPA 11219 of 2022 CAN 1 of 2024 Shamim Ara Begum & Ors.
Vs. Rajpur Sonarpur Municipality & Ors.
Mr. Arindam Banerjee, Mr. Ashis Kr. Mukherjee, Ms. Arpita Saha, Mr. Saurabh Prasad.
...for the petitioner.
Mr. Mir. Anuruzzaman.
..for the RSM.
Mr. Dwaipayan Basu Mallick, Mr. Tapajit Das.
...for the intervenor.
Affidavit in opposition filed by the writ petitioners to the application seeking intervention is taken on record.
The intervenors seek time to file affidavit in reply to the same.
Let the affidavit in reply be prepared and circulated by 19th April, 2024.
List on 30th April, 2024.
(Amrita Sinha, J.)