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State of Bihar - Section

Section 59 in Bihar and Orissa Public Demand Recovery Rules

59. Communication of satisfaction to other persons.

- When a copy of certificate has been sent to another officer under Section 13, sub-section (1), or, when a certificate has been signed upon a requisition, any satisfaction of the certificate whether in whole or in part, shall be certified to such officer, or to the sender or such requisition, as the case may be.Forms