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[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

State of Maharashtra - Subsection

Section 178(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)the Council may upon such terms as it thinks fit, permit it to be set forward for the purpose of improving the line of the street; and