Supreme Court - Daily Orders
Delhi Administration vs Sh. Tara Chand Goyal on 27 February, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.24 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
3133/2015
(Arising out of impugned final judgment and order dated 15/07/2014
in CRLLP No. 51/2014 passed by the High Court of Delhi at New
Delhi)
DELHI ADMINISTRATION Petitioner(s)
VERSUS
SH. TARA CHAND GOYAL Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 27/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Pinky Anand, ASG
Mrs. Rekha Pandey, Adv.
Ms. Kritika Sachdeva, Adv.
Mr. R.S. Nagar, Adv.
Mr. D. S. Mahra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.02.28 13:07:34 IST Reason: