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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(7) in Orissa Universities Act, 1989

(7)The term of office of the Vice-Chancellor shall be three years from the date he assumes office as such, and any person holding such office shall subject to the provisions contained in sub-section (1) be eligible for re-appointment.Provided that no person shall be appointed as Vice-Chancellor for more than two terms.