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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(2)(f) in Road Transport Corporations Act, 1950

(f)the capital budget,the revenue budget and the annual development plans of a subsidiary Corporation shall be submitted for approval to the parent Corporation and where such budget or plan involves any deficit, also to the State Government.