Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 570 in Punjab Jail Manual, 1996 570. Remission awarded to convict officers. - In lieu of the remission allowed under paragraph 568 convict warder shall receive eight days ordinary remission per month, convict overseers six days per month and convict night watchmen five days per month.
