Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(41) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (41)to consider and approve the annual reports, annual accounts and to prepare financial estimates and to forward the same to the State Government for its sanction;
