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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(19) in Rajasthan Sanskrit University Act, 1998

(19)to do all such other acts which may, whether they are incidental to the aforesaid acts or not, be necessary to further the objects of the University or which may be incidental or ancillary to achieve these objects.