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Delhi High Court - Orders

Gajender Singh Drall And Ors vs Govt Of Nct Of Delhi And Ors on 11 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~9 & 10
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 320/2018, CM APPL. 25074/2023
                                                GAJENDER SINGH DRALL AND ORS                                                     ..... Petitioners
                                                                                      Through:                 Mr.Dhruv Mehta, Sr. Advocate with
                                                                                                               Ms.Smita Maan, Mr.Vishal Maan,
                                                                                                               Mr.Keeth Verghese, Advocates.
                                                                                      versus
                                                GOVT OF NCT OF DELHI AND ORS                                                    ..... Respondents
                                                                                      Through:                 Mr.Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr.Sunil Kumar Jha,
                                                                                                               Mr.M.S.Akhtar, Ms.Rini V.Tigga and
                                                                                                               Ms.Nidhi Thakur, Advocates for
                                                                                                               respondents No.1 to 3.

                                    +           W.P.(C) 11104/2018, CM APPL. 43169/2018 & 10231/2022
                                                YUDHVIR SINGH & ANR                                                             ..... Petitioners
                                                                                      Through:                 Mr.Dhruv Mehta, Sr. Advocate with
                                                                                                               Ms.Smita Maan, Mr.Vishal Maan,
                                                                                                               Mr.Keeth Verghese, Advocates
                                                                                      versus
                                                GOVT. OF NCT OF DLEHI & ORS                                                     ..... Respondents
                                                                                      Through:                 Mr.Sanjay Kumar Pathak, Standing
                                                                                                               Counsel with Mr.Sunil Kumar Jha,
                                                                                                               Mr.M.S.Akhtar, Ms.Rini V.Tigga and
                                                                                                               Ms.Nidhi Thakur, Advocates for
                                                                                                               respondents No.1 to 4.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 11.10.2023 We have heard the rejoinder arguments of Mr. Dhruv Mehta, learned This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:42:05 Senior Counsel appearing for the petitioners.

To come up for further rejoinder arguments, on October 19, 2023, at 15:00 Hrs.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 11, 2023/v This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:42:05