Delhi High Court - Orders
Gajender Singh Drall And Ors vs Govt Of Nct Of Delhi And Ors on 11 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~9 & 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 320/2018, CM APPL. 25074/2023
GAJENDER SINGH DRALL AND ORS ..... Petitioners
Through: Mr.Dhruv Mehta, Sr. Advocate with
Ms.Smita Maan, Mr.Vishal Maan,
Mr.Keeth Verghese, Advocates.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr.Sanjay Kumar Pathak, Standing
Counsel with Mr.Sunil Kumar Jha,
Mr.M.S.Akhtar, Ms.Rini V.Tigga and
Ms.Nidhi Thakur, Advocates for
respondents No.1 to 3.
+ W.P.(C) 11104/2018, CM APPL. 43169/2018 & 10231/2022
YUDHVIR SINGH & ANR ..... Petitioners
Through: Mr.Dhruv Mehta, Sr. Advocate with
Ms.Smita Maan, Mr.Vishal Maan,
Mr.Keeth Verghese, Advocates
versus
GOVT. OF NCT OF DLEHI & ORS ..... Respondents
Through: Mr.Sanjay Kumar Pathak, Standing
Counsel with Mr.Sunil Kumar Jha,
Mr.M.S.Akhtar, Ms.Rini V.Tigga and
Ms.Nidhi Thakur, Advocates for
respondents No.1 to 4.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 11.10.2023 We have heard the rejoinder arguments of Mr. Dhruv Mehta, learned This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:42:05 Senior Counsel appearing for the petitioners.
To come up for further rejoinder arguments, on October 19, 2023, at 15:00 Hrs.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 11, 2023/v This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:42:05