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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3)(vi) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(vi)For all other physical, chemical and bacteriological parameters, the quality of water used in swimming pools in continuous circulation type shall conform to IS 3328:1993.