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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(XVIII) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XVIII)"Persons connected with the University" means an employee of the University or a College or a Polytechnic or a member of any authority or body of the University or of the Management of the College or Polytechnic;