Delhi High Court - Orders
Gajender Singh Drall And Ors vs Govt Of Nct Of Delhi And Ors on 14 November, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 320/2018
GAJENDER SINGH DRALL AND ORS ..... Petitioners
Through: Mr. Dhruv Mehta, Senior
Advocate along with Ms. Smita
Maan and Mr. Vishal Maan,
Advocates.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Yeeshu Jain, Standing
Counsel along with Ms. Jyoti
Tyagi and Ms. Manisha,
Advocates for GNCTD.
Mr. Ravi Prakash, CGSC along
with Mr. Manas Tripathi,
Advocate for R-1 to R-3.
S-9
+ W.P.(C) 11104/2018, CM APPL. 43169/2018 & CM APPL.
10231/2022
YUDHVIR SINGH & ANR ..... Petitioners
Through: Mr. Dhruv Mehta, Senior
Advocate along with Ms. Smita
Maan and Mr. Vishal Maan,
Advocates.
versus
GOVT. OF NCT OF DLEHI & ORS ..... Respondents
Through: Mr. Yeeshu Jain, Standing
Counsel along with Ms. Jyoti
Tyagi and Ms. Manisha,
Advocates for GNCTD.
Mr. Sanjay Kumar Pathak, Mr.
Sunil Kumar Jha, Ms. K. Kaomudi
Kiran Pathak & Ms. Rini
Signature Not Verified
Digitally Signed W.P.(C) 320/2018 Page 1 of 2
By:DURGESH NANDAN
Signing Date:16.11.2022
15:42:52
Violet Tigga, Advocates for
R-1 to R-4.
Mr. Sumit Aggarwal, Mr. Mukesh
Sachdeva and Ms. Narmata
Sharma, Advocates for R-2 & R-3.
Mr. Rahul Chauhan and Mr.
Anurag Yadav, Advocates.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 14.11.2022 It is 4:34 p.m. No time left.
Renotify on 12.01.2023.
SIDDHARTH MRIDUL, J AMIT SHARMA, J NOVEMBER 14, 2022/rs Click here to check corrigendum, if any Signature Not Verified Digitally Signed W.P.(C) 320/2018 Page 2 of 2 By:DURGESH NANDAN Signing Date:16.11.2022 15:42:52