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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(i) in The Maharashtra Advocates Welfare Fund Regulations, 1983

(i)The register of the registered Bar Associations requiring the particulars under section 15, the number of members, increase or decrease in respect thereof and also the number of members of each Bar Associations who have become the members of the Fund.