Gauhati High Court
Page No.# 1/ vs Kamal Chandra Gogoi And 14 Ors on 27 August, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/10
GAHC010272262018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/188/2018
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
AND ANR.
DIBRUGARH, ESTD AND CONSTITUTED UNDER DIBRUGARH
UNIVERSITY ACT, 1965 REP. BY ITS PRINCIPAL AND SECRETARY DR.
KANINDRA MISRA BHAGAWATI, DIBRUGARH HANUMANBUX SURAJMAL
KANOI COMMERCE COLLEGE, DIBRUGARH, DIST- DIBRUGARH, ASSAM,
PIN- 786001
2: KHANINDRA MISRA BHAGAWATI
THE PRINCIPAL AND SECRETARY
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMMERCE COLLEGE
DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN- 78600
VERSUS
KAMAL CHANDRA GOGOI AND 14 ORS.
S/O- LATE UMA KANTA GOGOI, R/O- BANIPUR BYE LANE NO. 2, P.O
BANIPUR, P.S AND DIST- DIBRUGARH, ASSAM, PIN- 786002
2:ARUN CHANDRA GOGOI
W/O- LATE ARUN CHANDRA GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
3:MADHYRJYA GOGOI
S/O- LATE ARUN CHANDRA GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
Page No.# 2/10
PIN- 786002
4:NILIMA GOGOI
W/O- LATE ARUN CHANDRA GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
5:SUSIL SAIKIA
S/O- MEGHNATH SAIKIA
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
6:PRANAB GOGOI
S/O- LATE BHAGYESWAR GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
7:TARUN GOGOI
S/O- MUKTI GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
8:ARUN GOGOI
S/O- LATE DHAJEN GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
9:BARUN CHANDRA GOGOI
S/O- MUKUT CHANDRA GOGOI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
10:BIPUL CHELLENG
S/O- NOT KNOWN
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
Page No.# 3/10
ASSAM
PIN- 786002
11:GIRINDRA NATH KONWAR
S/O- PABITRA KONWAR
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
12:HARINARAYAN KEOT
S/O- MAHABIR KEOT
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
13:NARAYAN KEOT
S/O- MAHABIR KEOT
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
14:SUSIL SAIKIA
S/O- SRI MEGHNATH SAIKIA
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 786002
15:OMEN MENTHOM DEORI
W/O- LATE TANKESWAR DEORI
R/O- BANIPUR
P.S AND DIST- DIBRUGARH
ASSAM
PIN- 78600
Advocate for the Petitioner : MR N N UPADHYAYA, MR. B B KAKATI,MR D BORUAH,MR S
SHARMA
Advocate for the Respondent : MR. P J SAIKIA (R4-R7, R9), MR. A K GUPTA (R4-R7, R9),MS M
NIROLA (R4-R7, R9)
Page No.# 4/10
Linked Case : CRP/3/2019
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
AND ANR.
DIBRUGARH
ESTB. AND CONSTITUTED UNDER DIBRUGARH UNIVERSITY ACT
1965 REP. BY ITS PRINCIPAL AND SECY.
DR. KHANINDRA MISRA BHAGAWATI
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN- 786001
2: DR. KHANINDRA MISRA BHAGAWATI
THE PRINCIPAL AND SECY.
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN- 786001
VERSUS
NILIMA GOGOI AND 14 ORS.
W/O- LT ARUN CHANDRA GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
2:BARUN CHANDRA GOGOI
S/O- MUKUT CHANDRA GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
3:MRS. ARUN CHANDRA GOGOI
S/O- LT ARUN CHANDRA GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
Page No.# 5/10
4:SRI MADHYRJYA GOGOI
S/O- LT ARUN CHANDRA GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
5:SRI PRANAB GOGOI
S/O- LT BHAGYESWAR GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
6:SRI SUSIL SAIKIA
S/O- MEGHNATH SAIKIA
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
7:SRI KAMAL CHANDRA GOGOI
S/O- LT UMA KANTA GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
8:TARUN GOGOI
S/O- MUKTI GOGOI
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
9:ARUN GOGOI
S/O- LT DHAJEN GOGOI
Page No.# 6/10
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
10:SRI BIPULL CHELLENG
S/O- NOT KNOWN
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
11:SRI GIRINDRA NATH KONWAR
S/O- SRI PABITRA KONWAR
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
12:HARINARAYAN KEOT
S/O- SRI MAHABIR KEOT
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
13:SRI NARAYAN KEOT
S/O- SRI MAHABIR KEOT
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
14:SRI SUSIL SAIKIA
S/O- SRI MEGHNATH SAIKIA
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
Page No.# 7/10
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
15:SMTI. OMEN MENTHOM DEORI
W/O- LT TANKESWAR DEORI
R/O- BANIPUR
BYE LANE NO.2
P.O. BANIPUR
P.S. AND DIST- DIBRUGARH
ASSAM
PIN- 786002
------------
Advocate for : MR N N UPADHYAYA
Advocate for : MR. B P BORAH (R11) appearing for NILIMA GOGOI AND 14 ORS.
Linked Case : CRP/193/2018
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
AND ANR.
DIBRUGARH
ESTABLISHED AND CONSTITUTED UNDER DIBRUGARH UNIVERSITY ACT
1965 REPRESENTED BY ITS PRINCIPAL AND SECRETARY
DR. KHANINDRA MISRA BHAGAWATI
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
DIBRUGARH
DISTRICT- DIBRUGARH
ASSAM
PIN- 786001.
2: KHANINDRA MISRA BHAGAWATI
THE PRINCIPAL AND SECRETARY
DIBRUGARH HANUMANBUX SURAJMAL KANOI COMMERCE COLLEGE
DIBRUGARH
DISTRICT- DIBRUGARH
ASSAM
PIN- 786001.
VERSUS
TARUN CHANDRA GOGOI AND 14 ORS. (C)
SON OF LATE MUKTI NATH GOGOI
R/O. BANIPUR
BYE LANE NO. 2
P.O. BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
Page No.# 8/10
PIN- 786002.
2:ARUN CHANDRA GOGOI
WIFE OF LATE ARUN CHANDRA GOGOI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
3:MADHYRJA GOGOI
SON OF LATE ARUN CHANDRA GOGOI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
4:SMTI. NILIMA GOGOI
WIFE OF SRI ARUN CHANDRA GOGOI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
5:SUSIL SAIKIA
SON OF MEGHNATH SAIKAI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
6:KAMAL GOGOI
SON OF UNKNOWN
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
7:PRANAB GOGOI
SON OF LATE BHAGYESWAR GOGOI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
8:ARUN GOGOI
SON OF LATE DHAJEN GOGOI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
Page No.# 9/10
ASSAM
PIN- 786002.
9:BARUN CHANDRA GOGOI
SON OF LATE MUKUT CHANDRA GOGOI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
10:BIPUL CHELLENG
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
11:GIRINDRA NATH KONWAR
SON OF SRI PABITRA KONWAR
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
12:HARINARAYAN KEOT
SON OF SRI MAHABIR KEOT
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
13:NARAYAN KEOT
SON OF SRI MAHABIR KEOT
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
14:SUSIL SAIKIA
SON OF MEGHNATH SAIKIA
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
ASSAM
PIN- 786002.
15:SMTI OMEN MENTHOM DEORI
WIFE OF LATE TANKESWAR DEORI
RESIDENT OF BANIPUR
P.S. AND DISTRICT- DIBRUGARH
Page No.# 10/10
ASSAM
PIN- 786002.
------------
Advocate for : MR N N UPADHYAYA
Advocate for : MR. P J SAIKIA (R1
R4
R5
R7
R9) appearing for TARUN CHANDRA GOGOI AND 14 ORS. (C)
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
27.08.2025 Heard Mr. R.K. Mahanta, the learned counsel appearing on behalf of Mr. A.K. Gupta, the learned counsel for the Respondent Nos.4 to 7 who prays for an adjournment and also submits that he has already informed the other side.
His prayer is allowed.
The matter is adjourned today.
List after 2(two) weeks along with CRP Nos.193/2018 & 3/2019.
JUDGE Comparing Assistant