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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Goa - Subsection

Section 72(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The Secondary and Higher Secondary School Certificates shall be awarded to the successful candidates in four grades on the basis of aggregate marks obtained in the subjects offered for the Board Examination as shown below:-
Percentage Grade
75% or more Distinction
60% or more, but less than 75% Ist Grade
45% or more, but less than 60% IInd Grade
35% or more, but less than 45% Pass Grade
However, the candidates who appear with exemption shall be eligible to get only Pass Grade.